Grazing fee

6. (1) No grazing fee shall be charged for the following classes of animals:-

(i) cows;

(ii) calves;

(iii) bullocks;

(iv) he-buffaloes;

(v) padis (up to two years of age);

(vi) padas; and

(vii) kids and lambs: Provided that in bir, cows, calves, bullocks and he-buffaloes shall be allowed to graze on payment of one anna per head per annum and padis andpadas on payment of one-half of such rate.

(2) A grazing fee at the following rates shall be payable for the other classes of animals:-

	Bir	Other waste land
	Rs. A. P.	Rs. A. P.
(i) She-buffaloes	0 12 0	0 3 0	per head per year.
(ii) Jhotis (over two years old)	0 6 0	0 1 6	per head per year.
(iii) Goats or sheep	0 1 6	Nil	per head per year.
(iv) Donkeys	0 4 0	Nil	per head per year.
(v) Ponies	0 4 0	Nil	per head per year.
(vi) Camels	0 8 0	0 4 0	per head per year.