Confirmation of orders
181. Decree or order to be final in certain circumstances.-
Subject to the provisions of sections 185, 186 and 187, a decree or an order which is not required by this Act to be submitted to a confirming court shall be final.
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Confirmation of orders 181. Decree or order to be final in certain circumstances.- Subject to the provisions of sections 185, 186 and 187, a decree or an order which is not required by this Act to be submitted to a confirming court shall be final. |
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