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171. Application of Indian Limitation Act, 1908.-

Sections 4, 5 and 12, sub-section (2) of section 14 and sub-sections (1) and (2) of section 17 of the Indian Limitation Act, 1908, shall apply, mutatis mutandis, to applications and other proceedings under this Act.



Ajmer Tenancy and Land Records Act, 1950 Back




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