15. Succession to niji jot.-
On the death of the holder of niji jot, the niji jot rights shall devolve in accordance with the law which regulates the succession of proprietary right in such land.
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15. Succession to niji jot.- On the death of the holder of niji jot, the niji jot rights shall devolve in accordance with the law which regulates the succession of proprietary right in such land. |
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