129. Girdawars and patwaris to be public servants.-
Every girdawar and patwari shall be deemed to be a public servant within the meaning of the Indian Penal Code (Act XLV of 1860).
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129. Girdawars and patwaris to be public servants.- Every girdawar and patwari shall be deemed to be a public servant within the meaning of the Indian Penal Code (Act XLV of 1860). |
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