126. Appointment of patwaris.-
The collector shall appoint a patwari to each circle for preparing and maintaining the record-of-rights and registers specified in this Act and for performing such other duties as the Chief Commissioner may prescribe.
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126. Appointment of patwaris.- The collector shall appoint a patwari to each circle for preparing and maintaining the record-of-rights and registers specified in this Act and for performing such other duties as the Chief Commissioner may prescribe. |
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