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Airports Economic Regulatory Authority of India Act, 2008

7. Power of Chairperson. -

The Chairperson shall have powers of general superintendence and directions in the conduct of the affairs of the Authority and he shall, in addition to presiding over the meetings of the Authority, exercise and discharge such powers and functions of the Authority and shall discharge such other powers and functions as may be prescribed.



Airports Economic Regulatory Authority of India Act, 2008 Back




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