AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Airports Economic Regulatory Authority of India Act, 2008

45. Protection of action taken in good faith. -

No suit, prosecution or other legal proceedings shall lie against the Central Government or the Authority or any Member, officer or other employees thereof for anything which is in good faith done or intended to be done under this Act or the rules and regulations made there under.







Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement