The Airports Authority of India Act, 1994

26.Submission of programme of activities and financial estimates.-

1. The Authority shall before the commencement of each financial year prepare a statement to he programme of its activities during the forty coming financial years as well as financial estimate in respect thereof.

2. The statement prepared under sub-section (1) shall not less than unary months before the commencement of each financial year, be submitted for approval to the Central Government.

3. The statement and the financial estimates of he authority may with the approval of the Central Government be revised by the Authority.