Chapter X
Courts-Martial
109. Different kinds of courts-martial.-
For purposes of this Act there shall be three kinds of courts-martial, that is to say,-
(a) general courts-martial.
(b) district courts-martial.
(c) summary general courts-martial.
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Chapter X Courts-Martial 109. Different kinds of courts-martial.- For purposes of this Act there shall be three kinds of courts-martial, that is to say,- (a) general courts-martial. (b) district courts-martial. (c) summary general courts-martial. |
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