Chapter III
Commission, Appointment and Enrolment
10. Commission and appointment.-
The President may grant, to such person as he thinks fit a commission as an officer or appoint any person as a warrant officer of the Air Force.
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Chapter III Commission, Appointment and Enrolment 10. Commission and appointment.- The President may grant, to such person as he thinks fit a commission as an officer or appoint any person as a warrant officer of the Air Force. |
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