The Air Corporations (Amendment) Act, 1962

[Act No. 17 of 1962]

[30th March, 1962.]

Contents
Title	The Air Corporations (Amendment) Act, 1962
Sections	Particulars
1.	Short title
2.	[Repealed.]
3.	[Repealed.]
4.	[Repealed.]
5.	[Repealed.]
6.	[Repealed.]
7.	Change of name of Act India International
8.	Dissolution of Air Transport Council