State Agricultural Credit Corporations Act, 1968
6. Restrictions on transfer of shares.
Save as otherwise provided in the second proviso to sub-section (5) of section 5, the shares of the Corporation shall not be transferable.
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State Agricultural Credit Corporations Act, 1968 6. Restrictions on transfer of shares. Save as otherwise provided in the second proviso to sub-section (5) of section 5, the shares of the Corporation shall not be transferable. |
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