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State Agricultural Credit Corporations Act, 1968

35. Certain provisions of the Reserve Bank of India Act, 1934 (2.of 1934), to apply to the Corporation.

The provisions of sections 18.and 42 of the Reserve Bank of India Act, 1934, shall apply to or in relation to the Corporation as they apply to or in relation to a State Co-operative Bank.



State Agricultural Credit Corporations Act, 1968 Back




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