State Agricultural Credit Corporations Act, 1968

48. Amendment of Act 10 of 1963.

1. In clause (f) of section 2 of the Agricultural Refinance Corporation Act, 1963, after sub-clause the following sub-clause shall be inserted, namely:-

2. an Agricultural Credit Corporation established under section 3 of the State Agricultural Credit Corporations Act, 1968 (60 of 1968.)".

Back

Index

Next