Agricultural and Processed Food Products Export Cess Act, 1985

Preamble

An Act to provide for the levy and collection, by way of a cess , of a duty of customs on the export of certain agricultural and processed food products for the development and promotion of their export and for matters connected therewith.

Comment: This Act seeks to inter- alia provide for the levy and collection, by way of a cess, of a duty of customs on the export of certain agricultural and processed food products for the development and promotion of their export.

BE it enacted by Parliament in the Thirty-sixth Year of the Republic of India as follows:-