The Agricultural and Processed Food Products Export Development Authority Act, 1985

¹[The First Schedule]

[See section 2(i)]

1. Fruits, vegetables and their products.

2. Meat and meat products.

3. Poultry and poultry products.

4. Dairy products.

5. Confectionary, biscuits and bakery products.

6. Honey, jaggery and sugar products.

7. Cocoa and its products, chocolates of all kinds.

8. Alcoholic and non-alcoholic beverages.

9. Cereal products.

10. Cashewnuts, groundnuts, peanuts and walnuts.

11. Pickles, chutneys and papads.

12. Guar Gum.

13. Floriculture and floriculture products.

14. Herbal and medicinal plants.

1. The Schedule numbered as the First Schedule by Act 20 of 2009, s. 8 (w.e.f. 13-10-2008).

¹[The Second Schedule

[See Section 2(J)]

Basmati rise.]

1. Ins. by Act 20 of 2009, s. 8 (w.e.f. 13-10-2008).

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