The Agricultural and Processed Food Products Export Development Authority Act, 1985

[Act No. 2 of 1986]

[8th January, 1986.]

Contents
Title	Agricultural and Processed Food Products Export Development Authority Act, 1985
Sections	Particulars
Chapter I	Preliminary
1.	Short title, extent and commencement
2.	Definitions
3.	Power to amend Schedule
Chapter II	Agricultural and Processed Food Products Export Development Authority
4.	Establishment and constitution of the Authority
5.	Salary and Allowances and other conditions of service of Chairman and allowances of members
6.	Chairman to be chief executive
7.	Secretary of the Authority and other staff
8.	Special provision for transfer of employees to the Authority
9.	Committees of the Authority
10.	Functions of the Authority
10A.	Functions in respect of Special products, etc.
11.	Power to supersede the Authority
Chapter III	Registration
12.	Registration of exporters
13.	Application, cancellation, fee payable and other matters relating to registration
14.	Returns to be made by exporters
Chapter IV	Finance, Accounts and Audit
15.	Grants or loans by the Central Government
16.	Constitution of Agricultural and Processed Food Products Export Development Fund
17.	Borrowing powers of the Authority
18.	Accounts and audit
Chapter V	Control by The Central Government
19.	Power to prohibit or control imports and exports of Scheduled products
20.	Directions by the Central Government
21.	Returns and reports
Chapter VI	Miscellaneous
22.	Penalty for making false reports
23.	Penalties for obstructing a member or officer of the Authority in the discharge of his duty and for failure to produce books and records
24.	Other penalties
25.	Offences by companies
26.	Jurisdiction of court
27.	Previous sanction of the Central Government
28.	Protection of action taken in good faith
29.	Power to delegate
30.	Suspension of operation of this Act
31.	Application of other laws not barred
32.	Power to make rules
33.	Power to make regulations
34.	Rules and regulations to be laid before Parliament
35.	Validation
The Schedules	Schedule 1 and 2