Application of other laws not barred | Agricultural and Processed Food Products Export Development Authority Act, 1985 | Bare Acts | Law Library

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The Agricultural and Processed Food Products Export Development Authority Act, 1985

31. Application of other laws not barred.-

The provisions of this Act shall be in addition to and not in derogation of the provisions of any other law for the time being in force.

Agricultural and Processed Food Products Export Development Authority Act, 1985

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