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The Agricultural and Processed Food Products Export Development Authority Act, 1985

13. Application, cancellation, fee payable and other matters relating to registration.-

The form of application for registration under section 12 and for the cancellation of such registration, the fee payable on such applications, the particulars to be included in such applications, the procedure to be followed in granting and cancelling registration and the registers to be kept by the Authority shall be such as may be prescribed.



Agricultural and Processed Food Products Export Development Authority Act, 1985 Back




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