The African Development Fund Act, 1982
[Act No. 1 of 1982]
[4th March, 1982.]
| Contents | |
| Title | The African Development Fund Act, 1982 |
| Sections | Particulars |
| 1. | Short title, extent and commencement |
| 2. | Definitions |
| 3. | Payments to Fund |
| 4. | Reserve Bank to be depository for Fund |
| 5. | Conferment of status and certain immunities, exemptions and privileges on Fund and conferment of certain immunities, exemptions and privileges on its officers and employees |
| 6. | Power to make rules |
| 7. | Notifications issued under section 5 and rules made under section 6 to be laid before Parliament |
| The Schedule | Provisions of The Agreement Which Shall Have force of Law |
| Articles | |
| Article 41 | Purpose of Chapter |
| Article 42 | Status |
| Article 43 | Legal Process |
| Article 44 | Immunity of Assets |
| Article 45 | Immunity of Archives |
| Article 46 | Freedom of Assets from Restriction |
| Article 47 | Privilege for Communications |
| Article 48 | Immunities and Privileges of Officials and Personnel |
| Article 49 | Exemption from Taxation |
| Article 50 | Waiver by The fund |
