AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

Article 46

Freedom of Assets from Restriction

To the extent necessary to carry out the purpose and function of the Fund, and subject to the provisions of this Agreement, all property and other assets of the Fund shall be free from restriction by financial controls, regulations, or moratoria of any kind.



African Development Fund Act, 1982 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
powered and driven by neosys