The African Development Bank Act, 1983
4. Reserve Bank to be depository for Bank.-
The Reserve Bank of India shall be the depository of the Indian currency holdings of the Bank.
 |
|
|
|
|
|
|
|||
|
 |
 |
|
|
|||||
|
|
||||||||
 |
 |
|
|||||||
 |
|
||||||||
|
|
|||||||||
|
|||||||||
|
|||||||||
|
|||||||||
 |
|
||||||||
 |
|
 |
|
||||||
|
|
|
|
|
|
|
|||
|
|
|
|
|
|
|||||
|
|
|
||||||||
|
|
|
|||||||
|
|
||||||||
|
|
|||||||||
The African Development Bank Act, 1983 4. Reserve Bank to be depository for Bank.- The Reserve Bank of India shall be the depository of the Indian currency holdings of the Bank. |
|||||||||
|
|||||||||
|
|||||||||
|
|
||||||||
|
|
|
|
||||||
