The Advocates (Amendment) Act, 1976
Act No. 107 of 1976
[13th September, 1976.]
An Act further to amend the Advocates Act, 1961.
BE it enacted by Parliament in the Twenty-seventh Year of the Republic of India as follows:-
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The Advocates (Amendment) Act, 1976 Act No. 107 of 1976 [13th September, 1976.] An Act further to amend the Advocates Act, 1961. BE it enacted by Parliament in the Twenty-seventh Year of the Republic of India as follows:- |
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