The Administrative Tribunals (Amendment) Act, 1986
[Act No. 19 of 1986]
[25th March, 1986.]
| Contents | |
| Title | Administrative Tribunals (Amendment) Act, 1986 |
| Sections | Particulars |
| 1. | Short title and commencement |
| 2. | [Amendment of long title.]Rep. by the Repealing and Amending Act(30 of 2001), s. 2 and the First Schedule (w.e.f. 3-9-2001). |
| 3. | [Amendment of section 2.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
| 4. | [Amendment of section 3.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
| 5. | [Amendment of section 4.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
| 6. | [Amendment of section 5.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
| 7. | [Amendment of section 6.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
| 8. | [Amendment of section 11.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
| 9. | [Amendment of section 12.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
| 10. | [Amendment of section 13.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
| 11. | [Amendment of section 14.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
| 12. | [Amendment of section 15.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
| 13. | [Amendment of section 18.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
| 14. | [Amendment of section 19.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
| 15. | [Amendment of section 22.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
| 16. | [Amendment of section 23.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
| 17. | [Substitution of new sections for section 25 and 26.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
| 18. | [Amendment of section 27.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
| 19. | [Amendment of section 28.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
| 20. | [Amendment of section 29.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
| 21. | [Insertion of new section 29A.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
| 22. | [Amendment of section 35.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
| 23. | [Amendment of section 36.]Rep. by s. 2 and the First Schedule, ibid. (w.e.f. 3-9-2001). |
| 24. | Provisions as to existing Members of Central Administrative Tribunal |
| 25. | Validation |
| 26. | Repeal and saving |
