AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

The Administrative Tribunals (Amendment) Act, 1986

[Act No. 19 of 1986]

[25th March, 1986.]

An Act to amend the Administrative Tribunals Act, 1985.

BE it enacted by Parliament in the Thirty-seventh Year of the Republic of India as follows:-







Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement