The Administrator - General Act, 1913

26.Who may apply for order under Act.

Any order under this Act may be made, on the application of any person beneficially interested in any trust property or of any trustee thereof.

1. The words "of India" omitted by Act 21 of 1922, s. 4.
2. Subs. by the A. O. 1937, for "Secretary of State for India in Council".
3. Proviso. ins. by the A. O. 1937, omitted by the A. O. 1950.
4. Subs. by Act 48 of 1964, s. 13, for "interest".