The Administrator - General Act, 1913
32. Saving of provisions of Indian Registration Act, 1908.-
Nothing contained in this Act shall be deemed to affect the provisions of the Indian Registration Act, 1908 (16 of 1908).
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The Administrator - General Act, 1913 32. Saving of provisions of Indian Registration Act, 1908.- Nothing contained in this Act shall be deemed to affect the provisions of the Indian Registration Act, 1908 (16 of 1908). |
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