AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

The Additional Duties of Excise (Textiles and Textile Articles) Act, 1978

[Act No. 40 of 1978]

[6th December, 1978.]

Contents  
Title The Additional Duties of Excise (Textiles and Textile Articles) Act
Sections Particulars
1 Short title and commencement.
2 Definitions
3 Levy and collection of additional duties of excise on certain textiles and textile articles
4 Repeal and saving
Schedule I [See Section 3]


Bare Acts Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement.