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The Acquisition of Certain Area at Ayodhya Act, 1993

9. Act to override all other enactments.-

The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any other law for the time being in force or any instrument having effect by virtue of any law other than this Act or any decree or order of any court, tribunal or other authority.



Acquisition of Certain Area at Ayodhya Act, 1993 Back




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