AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    

The Academy of Scientific and Innovative Research, 2011

10. Authorities of Academy.-

The following shall be the authorities of the Academy, namely:-

(a) The Board;

(b) Senate;

(c) Director;

(d) Boards of Studies;

(e) such other authorities as may be declared by the Statutes to be the authorities of the Academy.



Academy of Scientific and Innovative Research, 2011 Back




Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement