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Schedule II
Bombay

Name of the Act The absorbed areas
1 2
1. The Indian Extradition Act, 1903 (XV of 1903) 1. Shahda, Nandurbar and TalodaTalukas of the West Khandesh District.
2. The Whipping Act, 1909 (IV of 1909). 2. The Dohad Taluka and the Jhalod Mahal of the Panch Mahal District.
3. The Police (Incitement to Disaffection) Act, 1922 (XXII of 1922).
4. The Cotton Transport Act, 1923 (III of 1923).
5. The Port Haj Commitees Act, 1932 (XX of 1932).
6. The Seaward Artillery Practice Act, 1949 (VIII of 1949).


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