The Schedules
[See Sections 2 and 3]

Schedule I
Bihar

Name of the Act 1	The absorbed areas 2
The Requisitioned Land (Apportionment of Compensation) Act 1949, (L1 of 1949)	1. Hazaribagh and Manbhum Districts. 2. Sadar Sub-Division of the Palamau District. 3. Dhalbhum Sub-Division of the Singhbhum District. 4. Godda and Deoghar Sub-Divisions of the Santal Parganas District.