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The Absorbed Areas (Laws) Act, 1954

[Act No. 20 of 1954]

[30th April, 1954.]
Contents  
Title The Absorbed Areas (Laws) Act, 1954
Sections Particulars
1. Short title.
2. Definitions
3. Extension of laws
Schedule I Bihar
Schedule II Bombay
Schedule III Orissa
Schedule IV Uttar Pradesh
Schedule V West Bengal


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