The Absorbed Areas (Laws) Act, 1954
[Act No. 20 of 1954]
[30th April, 1954.]Contents | |
Title | The Absorbed Areas (Laws) Act, 1954 |
Sections | Particulars |
1. | Short title. |
2. | Definitions |
3. | Extension of laws |
Schedule I | Bihar |
Schedule II | Bombay |
Schedule III | Orissa |
Schedule IV | Uttar Pradesh |
Schedule V | West Bengal |