The Aadhaar (Targeted Delivery of Financial and other Subsidies, Benefits and Services) Act, 2016
57. Act not to prevent use of Aadhaar number for other purposes under law.-
Omitted by the Aadhaar and Other Laws (Amendment) Act 2019 (Act 14 of 2019), s. 25 (w.e.f. 25-07-2019)