Central Identities Data Repository | Aadhaar (Targeted Delivery of Financial and other Subsidies, Benefits and Services) Act, 2016 | Bare Acts | Law Library

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The Aadhaar (Targeted Delivery of Financial and other Subsidies, Benefits and Services) Act, 2016

10. Central Identities Data Repository.-

The Authority may engage one or more entities to establish and maintain the Central Identities Data Repository and to perform any other functions as may be specified by regulations.

Aadhaar (Targeted Delivery of Financial and other Subsidies, Benefits and Services) Act, 2016

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