Dock Warrant

Date:

Warrant for the under mentioned goods imported in ship by name .... and of which Mr. ..... was the Master from the port of departure entered by A on the .... Day of ....... And deliverable to B or his assigns by endorsement herein.

Rent to commence on the ....... day of ............. And all other charges from the date of warrant.

(Makes, Numbers and description of goods)

Warrant

Clerk.