- Detailed general power of attorney
- Power of attorney for execution and presentation before sub-registrar
- Special power of attorney to present document for registration
- Power of attorney to present deed of family arrangement before registrar
- Power of attorney by the promoters of the company for submission of memorandum and articles of association before the registrar of companies
- General power of attorney by a woman partner
- Power of attorney by a partnership firm in favour of firms manager
- Power of attorney for obtaining letters of administration
- Special power of attorney for a court case
- Power of attorney by landlords in favour of developers
- Power of attorney by all partners of the firm ratifying the powers given by a partner for the firm
- General power of attorney
- Special power of attorney for admitting execution
- Power of attorney to collect debts
- Power of attorney to sell shares
- Power of attorney to execute a deed of sale
- Power of attorney to prepare a layout & sell plots
- Power of attorney to raise moneys and mortgage property
- Power of attorney to recover rents
- Power of attorney to obtain letters of administration
- Power of attorney by a company to its branch manager
- Power of attorney by the partners of a firm to one of them
- Substituted power of attorney
- Power of attorney to execute a document
- Power of attorney for development of property by and in favour of developers
- Power of attorney for development of property by the owner
- General power of attorney
- Power of attorney in a court case
- Replacement of attorney
- Revocation of the power of attorney
- Appointment of an attorney in place of another
- Power of attorney in a court case (another form)
- Powers of attorney (special) to conduct particular case pending in a particular court
- Special power of attorney to conduct sales tax proceedings
- Irrevocable power of attorney
- Power of attorney for sanction of building plans etc.
- Power of attorney by a partnership firm
- General power of attorney by company to its agent
- Special power of attorney in sales tax proceedings
- Special power of attorney to executive sale deed
- Power of attorney for executing sale deed
- Power to attorney to present documents for registration
- Special power of attorney in income-tax case
- Special power of attorney in favour of two persons to execute sale deed