Notice of Retirement by
One Partner to Other Partners
Registered A.D.
Date
.......................
To,
1. ................................
.................................
2. .................................
..................................
Dear Sir,
I hereby give you
notice under clause ...................... of the Deed of Partnership dated
......................... executed between me of the One Part and you both of
the Second and Third Parts that 1 intend to retire from the partnership between
us with effect from ..............................
Yours
faithfully,
.......................
A
Date:
..........................
