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- Appointment of distributor for a district
- Agreement between manufacturer and sole selling agents with canvassing rights
- Appointment of sole selling agents by a foreign company
- Agreement between builder and a broker for selling the flat strobe constructed.
- Agreement for appointment of broker for selling house
- Agreement for construction of a building between the owners and the contractor son turn key basis
- Agreement form between owner and builder for construction of the building
- Building agreement between the owners and the contractor on fee plus cost of labour and materials
- Agreement to demolish the structure, clear the site and to construct a new building on the plot
- Agreement between owners and labour contractor for supply of labour
- Agreement between an owner and an architect for construction of a building
- Form of agreement between the employer and employees for reference of disputes to arbitration
- Agreement between a company and manager
- Separation agreement between a husband and wife.
- Dealership agreements
- Letter of appointment of an officer
- Appointment of a probationer
- Agreement between a company and security service company for providing security services to the company's property
- Agreement between a company and the contractors for the maintenance of computers for a fixed period
- Technical collaboration agreement
- Agreement for building where owner supplies plot of land only
- Agreement for building where owner supplies plot and all materials
- Arbitration clause in building agreement
- Agreement between a manufacturer and selling agent
- Agreement between manufacturer and commission agent
- Agreement between a company and sole selling agents
- Agreement between manufacturer and commission agent
- Dealership agreement between a manufacturing company and firm
- Arbitration clause in building agreement
- Agreement between a manufacturer and selling agent
- Appointment of selling agent for a district or town
- Deed of Conveyance by a Lunatic through His Legal Guardian or Manager
- Delay Condo Nation in SLP
- Paying Guest Agreement
- Agreement to act as technical or management adviser
- Agreement to adopt the preliminary agreement
- Draft notice u/s 138 of NIA
- Preliminary Agreement to Form a Company to Purchase and Develop Property
- Preliminary agreement to takeover business
- Sales agency agreement
- SEBI debenture trust deed
- SEBI'S model underwriting agreement
- Agreement between a Company and an Advertising Agency
- Agreement between a Newspaper publisher and an Advertising Agency for securing advertisements
- Agreement for appointment of a Sole Selling Agent for a specific territory
- Agreement for appointment of a Distributor for a specified city
- Assets Purchase Agreement for purchasing the assets of a running restaurant
- Agreement by Manufacturing Company to Appoint Agent
- Agreement to Appoint Agent in District.
- Agreement of Dealership between Manufacturer and a Firm
- Exclusive Distributorship Agreement
