Appointment Letter of a Probationer
................... ...................
Date.................
To,
Shri ...........................
................................
Dear Sir,
With reference to your application dated ...................... for the
captioned post and subsequent test and interview, we are pleased to advise you
that you have been selected as a probationer for a period of two years in
the ............. department of the company on the following
terms and conditions:
1.
Date of appointment
You
will be appointed as a probationer with effect from ................
2.
Probation period
The
probation period will be one year. However, the said period can be extended at
the discretion of the company for a further period of .....................
years.
3.
Salary during probation
During
the probation period, you will be entitled to fixed salary of Rs.
.................. per month.
4.
Appointment after expiry of probation period, in case
found suitable
If
after the expiry of probation period, you are found suitable by the company,
you will be confirmed in your appointment on a salary of Rs.
...................... in the scale of ......................... plus other
admissible allowances and contributory provident fund. If you are not found
suitable for the job, your appointment will be terminated at the discretion of
the company and in case of such termination you will have no right or claim
against the company.
5.
1.
5.
Standing orders
You shall abide
by the terms and conditions of the standing orders and the rules of the company
as in force from time to time.
6.
1.
7.
2.
8.
3.
9.
4.
10.
5.
6.
To obey orders and directions of the Manager
You shall obey
the orders, directions of the Manager and other officers of the company.
In case you are
agreeable to the above please confirm and sign duplicate copy of this letter as
a token of your acceptance.
Yours faithfully,
Manager
I agree and accept the above terms/conditions.
Signature of the Probationer.
lang=EN-GB