Renunciation of Gift
by Donee
Be it known that i, a
son of shri .......... Resident of ................ Hereby declare that i have
not accepted the benefits, gifts, transfers, conveyances conferred or granted
to me under the gift deed dated ......... Executed by shri b ................... Son of
...................... Resident of ..............................................
-sd-
A
Place
.........................
Date
...........................
