AdvocateKhoj
Login : Advocate | Client
Home Post Your Case My Account Law College Law Library
    
Agreements Back

Gift of Money to Brother for Meeting the Marriage Expenses

of The Niece of the Donor

I, ..................s/o................r/o................................give this amount of Rs ....... in gift to you, Mr....................................... s/o............... resident of ..............., my brother, for meeting the marriage expenses of my niece, Miss...................on this ..................

Sd/- .......



Client Area | Advocate Area | Blogs | About Us | User Agreement | Privacy Policy | Advertise | Media Coverage | Contact Us | Site Map
Powered by Neosys Inc
Information provided on advocatekhoj.com is solely available at your request for informational purposes only and should not be interpreted as soliciting or advertisement