Gift of a Piece of
Land
Know all Men by their present
that I............................son of.............r/o .......... (hereinafter called as Donor) do hereby
freely and voluntarily and out of love and affection, transfer by way of gift
to Mr.....................s/o................................r/o.........(hereinafter called Donee) my plot of land
numbering ...............situated at .............. ..................................., measuring 2.3 Acres in
entirety valued at present, at Rs...................Only. To hold the same unto and the use
of the aforesaid the donee is heirs, successors, and assigns absolutely .
IN WITNESS WHEREOF,
I, the Donor hereby sign at ................... this Gift deed on ...........................
Witnesses:- Sd/-
Donor.......
Sd/- Donee........
1................
2...............
