Gift of Money to
Grand Son
Let it be Known to
All by this Deed of Gift that I, ................. S/o............... R/o.................... do, hereby, out
of natural love and affection and also out of my free will and without any
force, compulsion or undue influence, transfer an amount of Rs.............. to my
grandson Mr........... X ......... S/o........... R/o................ as he requires money for setting up a
small scale industry of .............................
IN WITNESS Whereof, I
have signed this deed of gift on .........................
In presence of
Witnesses:
Sd/-Donor..........
1.................
2....................
