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- Adoption by a Widow of a Son
- Adoption Deed (Guardian)
- Adoption Deed (Orphanage)
- Adoption Deed (Parents)
- Adoption of a Daughter by an Unmarried Woman
- Creating Life Estate for the Maintenance of the Daughter in - Law by Way of Gift
- Deed of Adoption
- Deed of Adoption of a Son
- Deed of Family Settlement for Division of Properties Left by a Deceased between Son and Daughters Where Son Pays Money to Daughters
- Divorce Petition by Hindu Wife on the Grounds of Cruelty
- Memorandum Recording Family Settlement
- Partition Deed
- Separation Agreement between Husband and Wife