Bond to Keep the Peace
[See
Sections 106 and 107 of the Criminal Procedure Code]
WHEREAS
I, (name), inhabitant of (Place), have been called upon to enter into a bond to
keep the peace for the term of or until the completion of the inquiry in the
matter of now pending in the Court of, I hereby bind myself not to commit a
breach of the peace, or do any act that may probably occasion a breach of the
peace, during the said term or until the completion of the said inquiry and, in
case of my making default therein, I hereby bind myself to forfeit to
Government the sum of rupees
Dated,
this ..............day of...........19
(Signature)
