Magistrate's
Order Prohibiting the Repetition, Etc of a Nuisance
(See
section 143 of the Criminal Procedure code)
To
(name, description and address).
WHEREAS
it has been made to appear to me that, etc.(state the proper recital, guided by
Form No.20 or Form No.24, as the case may be);
I
do hereby strictly order and enjoin you not to repeat or continue the said
nuisance.
Dated,
this .........day of........19.
(Seal
of the Court) (Signature)
