|
|||||||||||||||||||||||||||
|
|||||||||||||||||||||||||||
|
|||||||||||||||||||||||||||
- Simple compromise agreement
- Agreement for compromise between the employer and workman for payment of compensation under workmen's compensation act
- Terms of compromise in a suit
- Deed of family settlement for division of properties left by a deceased between son and daughters where son pays money to daughters
- Deed of family settlement between rival claimants
- Deed of family settlement between the heirs of a deceased
- Deed of family arrangement for release of property in favour of other beneficiaries in consideration of annuity
- Deed of settlement under which a son agrees to pay dower debt to his father's widow
- Family arrangement in which the daughters convey their shares in favour of their brother.
- Family arrangement to adopt an unattested will
- Separation Agreement between Husband and Wife
