- Agreement between a Company and Its Branch Manager
- Agreement for Promoting a Company
- Agreement to Adopt the Preliminary Agreement
- BSE Listing Agreement - Part - I
- BSE Listing Agreement - Part - II
- Deed of Conveyance By the Official Liquidator of a Limited Company
- Draft Format of Resolution to Be Passed By the Board of the Borrowing Scheduled Bank
- Draft Format of the Board Resolution to Be Passed By the Board of the Borrowing Scheduled Bank for the Execution of Agreement
- Draft Model Articles of Association for Public Companies
- Formation Agreement to Convert a Partnership into a Limited Company
- Joint Venture for Setting up An Internet Portal (Initial MOU for Participation)
- Joint Venture/Share Holder’s Agreement
- NSE - Listing Agreement - Part-I
- NSE Listing Agreement - Part - II
- NSE Listing Agreement - Part III
- Sale by Official Liquidator of the Company
- Shareholders Agreement
- Underwriting Agreement for Shares
- Underwriting and brokerage agreements
- Agreement to under write debenture stock
- Agreement between a firm and a broker for agency
- Agreement for under writing shares of a company
- Form for member or memorandum of settlement of industrial dispute between employer and employees
- Agreement of amalgamation between two companies